Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(f) in Shree Siddhi Vinayak Ganapati Temple Trust (Prabhadevi) Act, 1980 (f)"Official Trustee" means the Official Trustee for the State of Maharashtra appointed under the Official Trustees Act, 1913;
