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State of Uttar Pradesh - Section

Section 747 in Rules under the United Provinces Excise Act, 1910

747. Ticket books and keys of locks to be kept in personal custody of officer-in-charge.

- All ticket books and the keys of all locks whether in use or not, must invariably be kept in the personal custody of the officer-in-charge when not actually in use they must be locked in the iron-safe provided for the purpose. This safe must be secured with one of the locks, so that the officer-in-charge may have one key only to carry about with him. Tickets will be used with this lock as with all others, according to the above directions; the officer-in-charge will be held personally responsible for the safe custody of the key and for its proper use.