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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 70(1)(c) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(c)[ ***] [Omitted by Notification No. SEBI/LAD-NRO/GN/2018-22, dated 31.5.2018 (w.e.f 26.8.2009)]