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Union of India - Section

Section 4 in The Parliamentary Proceedings (Protection Of Publication) Act, 1977

4. Act also to apply to Parliamentary proceedings broadcast by wireless telegraphy .-This Act shall apply in relation to reports or matters broadcast by means of wireless telegraphy as part of any programme or service provided by means of a broadcasting station situate within the territories to which this Act extends as it applies in relation to reports or matters published in a newspaper.