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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Secretariat Service Rules, 1980

(3)The Commission shall consider the list along with documents received under Sub-rule (1) and the recommendations of the Board forwarded to it under Sub-rule (2) and shall furnish its recommendations to Government in Home Department.