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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(3)(b) in The West Bengal Maritime Board Act, 2000

(b)entering upon, or plying for hire at, any wharf, quay, dock, land, building, road, bridge, approach, or place by animals or vehicles or vessels carrying passengers or goods, or