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State of Bihar - Section

Section 1 in Bihar State Board of Homeopathic Medicine (Electoral Rolls and the Conduct of Elections and Election Petition) Rules, 1955

1. Short title and commencement.

(1)These Rules may be called the Bihar State Board of Homeopathic Medicine (Electoral Rolls and the Conduct of Elections and Election Petition) Rules, 1955.
(2)They shall come into force at once.