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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Essential Services Maintenance Act, 1981

(2)in sub-section (2), for the words, brackets and figures under sub-clause (xiv), the words, brackets and figure under sub-clause (v) had been substituted;
(b)in sections 3 and 9, for the words appropriate Government, wherever they occur, the words State Government had been substituted.