Rajasthan High Court - Jodhpur
Devdutt vs Union Of India on 2 January, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [CW-16457/2019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 16457/2019
Devdutt
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Anil Vyas.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/01/2020 Learned counsel for the petitioner submits that in similar nature writ petition a Coordinate Bench of this Court has ordered for issuance of notices.
In view of the submissions made, issue notice. Issue notice of the stay application also, returnable within a period of four weeks.
Notices when issued be given 'dasti' to learned counsel for the petitioner.
Connect with SBCW No.17391/2018.
(ARUN BHANSALI),J 33-Sumit/-
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