Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4) in Rajasthan State Dental Council Rules, 2008

(4)A motion may be amended by -
(a)the omission, insertion or addition of words, or
(b)the substitution of words for any of the original words.