Bombay High Court
Gic Housing Finance Ltd vs The State Of Maharashtra And Ors on 25 April, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 109 OF 2020
M/s. Gic Housing Finance Ltd. ....APPLICANT
V/S
The State Of Maharashtra And Ors ....RESPONDENT
WITH CR. APPLICATION NO. 32 OF 2022 State Of Maharashtra ....APPLICANT V/S Hanmantrao Sahebrao Chavan ....RESPONDENT WITH CR. APPLICATION NO. 24 OF 2022 State Of Maharashtra ....APPLICANT V/S Pankaj Bajirao Thorat And Anr ....RESPONDENT WITH CR. APPLICATION NO. 25 OF 2022 State Of Maharashtra ....APPLICANT V/S Santosh Shankar Jambhale ....RESPONDENT WITH CR. APPLICATION NO. 31 OF 2022 Page 1/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Naimahmad Ibrahim Mulla ....RESPONDENT WITH CR. APPLICATION NO. 15 OF 2022 State Of Maharashtra ....APPLICANT V/S Dr. Vahida Dilkhush Tamboli ....RESPONDENT WITH CR. APPLICATION NO. 13 OF 2022 State Of Maharashtra ....APPLICANT V/S Chandrakant Jagganath Shelar ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 297 OF 2020 Meenu Mohan ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT WITH CR. APPLICATION NO. 73 OF 2021 M/s. Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 72 OF 2021 Page 2/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: M/s. Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 71 OF 2021 Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 12 OF 2022 State Of Maharashtra ....APPLICANT V/S Shital Dayanand Chavan And Anr ....RESPONDENT WITH CR. APPLICATION NO. 4 OF 2022 State Of Maharashtra ....APPLICANT V/S Anuj Vasantrao Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 1 OF 2022 State Of Maharashtra ....APPLICANT V/S Shekhar Shivaji More ....RESPONDENT WITH CR. APPLICATION NO. 3 OF 2022 Page 3/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Chandrakant Murlidhar Kadam ....RESPONDENT WITH CR. APPLICATION NO. 6 OF 2022 State Of Maharashtra ....APPLICANT V/S Akhtar Ramjan Mulla ....RESPONDENT WITH CR. APPLICATION NO. 10 OF 2022 State Of Maharashtra ....APPLICANT V/S Abhaysingh Vitthalrao Bhosale ....RESPONDENT WITH CR. APPLICATION NO. 11 OF 2022 State Of Maharashtra ....APPLICANT V/S Hemangi Suresh Shenvi And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 5 OF 2022 State Of Maharashtra ....APPLICANT V/S Prabhawati Arvind Koli ....RESPONDENT WITH CR. APPLICATION NO. 7 OF 2022 Page 4/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Ramdas Gorkhanath Jadhav ....RESPONDENT WITH CR. APPLICATION NO. 9 OF 2022 State Of Maharashtra ....APPLICANT V/S Yogesh Vyanketesh Aathale ....RESPONDENT WITH CR. APPLICATION NO. 8 OF 2022 State Of Maharashtra ....APPLICANT V/S Shivaji Bhagwat Waghmare ....RESPONDENT WITH CR. APPLICATION NO. 2 OF 2022 State Of Maharashtra ....APPLICANT V/S Satyanarayan Devkaran Sain ....RESPONDENT WITH CR. APPLICATION NO. 14 OF 2022 State Of Maharashtra ....APPLICANT V/S Sanjay Bapusaheb Khot ....RESPONDENT WITH CR. APPLICATION NO. 28 OF 2022 Page 5/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Abhijit Rajendra Patil ....RESPONDENT WITH CR. APPLICATION NO. 20 OF 2022 State Of Maharashtra ....APPLICANT V/S Nanda Anil Mehandale And Anr ....RESPONDENT WITH CR. APPLICATION NO. 19 OF 2022 State Of Maharashtra ....APPLICANT V/S Tushar Pundalik Chopade ....RESPONDENT WITH CR. APPLICATION NO. 23 OF 2022 State Of Maharashtra ....APPLICANT V/S Rajaram Krishna Nalawade ....RESPONDENT WITH CR. APPLICATION NO. 26 OF 2022 State Of Maharashtra ....APPLICANT V/S Sarjerao Bhaskar Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 29 OF 2022 Page 6/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Natha Rajaram Patil ....RESPONDENT WITH CR. APPLICATION NO. 30 OF 2022 State Of Maharashtra ....APPLICANT V/S Anil Balasaheb Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 22 OF 2022 State Of Maharashtra ....APPLICANT V/S Dayanand Mohanrao Chavan ....RESPONDENT WITH CR. APPLICATION NO. 21 OF 2022 State Of Maharashtra ....APPLICANT V/S Devendra Prakash Bhuskute ....RESPONDENT WITH CR. APPLICATION NO. 33 OF 2022 State Of Maharashtra ....APPLICANT V/S Tanaji Yashwant Mali ....RESPONDENT WITH CR. APPLICATION NO. 27 OF 2022 Page 7/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: State Of Maharashtra ....APPLICANT V/S Kalyan Sitaram Divekar ....RESPONDENT Mr. Yogesh More a/w Bhagyasha Kurane i/by GIC Housing Finance Ltd For Applicant in APPLN/109/2020, APPLN/72/2021, APPLN/71/2021, APPLN/73/2021 Mr. Mandar M. Goswami for the Applicant in ABA/297/2020. Mr. G. K. Agrawal a/w Ms. Naina Borase for R. No. 3,5,5A,12,14,14A in APPLN/109/2020 Mr. G. K. Agrawal a/w Ms. Naina Borase for R. No. 5 to 8 & 11 in APPLN/72/2021 Mr. G. K. Agrawal for a/w Ms. Naina Borase R. No. 4 to 11 in APPLN/71/2021 Mr. Mandar M. Goswami for the R. No. 13 in APPLN/109/2020.
Mr. Kuldeep Patil for Respondent No. 4 in APPLN/109/2020. Mr. Jayant J. Bardeskar for Respondent No. 6 in APPLN/109/2020.
Ms. Jaya Shukla i/by Mr. S. S. Dwivedi for Respondent No. 7 in APPLN/109/2020.
Ms. Shraddha Pawar i/by Mr. Nilesh Patil for R. No. 10 in APPLN/109/2020 Mr. Umesh Pawar for Respondent No. 9, 9A, 9B in APPLN/109/2020 Mr. Vikram Walawalkar a/w Kuldeep Khamare a/w Mr. Amey Sawant for Respondent No. 8, 8A, 8B, 11 in APPLN/109/2020. Mr. Kedar Patil for Respondent No. 3 in APPLN/71/2021. Mr. Yogesh More a/w Bhagyasha Kurane i/by GIC Housing Finance LTD For Intervenor in ABA/297/2020 Mr. Vedant Bende i/by Mr. Bhushan Deshmukh for Respondent no. 3 in APPLN/73/2021 Ms. Veera Shinde, APP for the State and for the Applicant in APPLN/1/2022, APPLN/9/2022, APPLN/22/2022, APPLN/21/2022, APPLN/10/2022, APPLN/20/2022, Page 8/9 ::: Uploaded on - 25/04/2023 ::: Downloaded on - 26/04/2023 20:45:15 ::: APPLN/11/2022, APPLN/19/2022, APPLN/2/2022, APPLN/23/2022, APPLN/8/2022, APPLN/12/2022, APPLN/13/2022, APPLN/14/2022, APPLN/15/2022, APPLN/3/2022, APPLN/4/2022, APPLN/5/2022, APPLN/6/2022, APPLN/7/2022, APPLN/27/2022, APPLN/26/2022, APPLN/25/2022, APPLN/28/2022, APPLN/24/2022, APPLN/29 2022, APPLN/30/2022, APPLN/31/2022, APPLN/32/2022, APPLN/33/2022.
CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 25th April, 2023 P.C. :
S. O. to 28/04/2023 ( at 2.30 pm).
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