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[Cites 0, Cited by 0] [Section 2F(9)] [Section 2F] [Entire Act]

Union of India - Subsection

Section 2F(9)(viii) in Income Tax Rules, 1962

(viii)"sponsor" means a non-banking financial company, or a bank which is allowed to act as sponsor of Infrastructure Debt Fund in accordance with the directions of Reserve Bank of India.