Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act] State of Punjab - Subsection Section 77(2)(x) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (x)liaison, coordination and cooperation with the District Child Protection Unit or State Government as and when necessary; and