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Bombay High Court

Raja Ram Steel Industries Pvt.Ltd. Thr ... vs Union Of India, Thr Its Secrtary & 2 Ors on 4 August, 2017

Author: Swapna Joshi

Bench: R.K. Deshpande, Swapna Joshi

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR

                        WRIT PETITION NO.302 OF 2008

 Ispat Industries Ltd.(Formerly known as Nippon Denro Ispat Ltd), a
 Company registered udner the companies Act, 1956, having its
 registered office at Park Plaza, 71, Park Street, Kolkata, and one of
 its establishment at A-10/1, MIDC Industrial Estate, Kalmeshwar,
 acting through one of its Principal Officers Shri Anil Kumar,
 Modani, General Manager (Commercial)...               Petitioner
                                  ..vs..
 1]    Union of India Thr. Principal Secretary, Ministry of Coal and
 Mines, A-Wing, Shastri Bhawan, Room No. 321, New Delhi

 2]    The Chairman & Managing Director, Coal India Ltd., 10,
 Netaji Subahs Road, Kolkata, West Bengal

 3]    The Chairman & Managing Director, Western Coal Fields
 Limited, Coal Estate, Civil Lines, Nagpur.... Respondents

                                   WITH
                        WRIT PETITION NO.782 OF 2009

 Suryalaxmi Cotton Mills Ltd. 105, Sardar Patel Road,
 Secunderabad, Andhra Pradesh and having its Unit/Plant at Village
 Nagardhan, Tah. Ramtek, District Nagpur, Thr. Its Director and
 Chief Executive (Denim Division) Shri H.L.Ralhan.. Petitioner
                                ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]   Western Coal Fields Limited, through its General Manager
 (Finance), Coal Estate, Civil Lines, Nagpur.... Respondents.

                                   WITH
                       WRIT PETITION NO.1190 OF 2009

 The Sanjivani (Takli) Sahakari Sakhakari Karkhana Ltd.
 Sahajanandnagar, P.O. Shinganapur, Tq. Kopargaon, Distt.
 Ahmednagar, Thr. Authorised Agent and Officer Superintendent,
 Santosh Rangnath Abhale                  ...Petitioner
                               ..vs..
 1]   Coal India Ltd., 10, Netaji Subahs Chandra Bose Road,
 Kolkata, represented by Chairman



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 2]     Western Coal Fields Limited, Civil Lines, Nagpur, represented
 by its Chief General Manager              ....       Respondents

                                   WITH
                       WRIT PETITION NO.1461 OF 2009

 1]    The Godavari Sugar Mills Ltd., registered office at Fazalbhoy
 Building, 45/47, M.G.Road, Fort, Mumbai, represented by
 authorized agent Thr. Prakash R. Tiwari, R/o. Gavru Sadan, A-Wing,
 R.No. 401, Ganesh Nagar, Dombivli.

 2]    M/s. Somaiya Organ Chemicals Limited, Office at Fazalbhoy
 Buidling, 45/47, M.G.Road, Fort, Mumbai.....    Petitioners
                                ..vs..
 1]    Coal India Ltd., 10, Netaji Subahs Chandra Bose Road,
 Kolkata, represented by Chairman

 2]     Western Coal Fields Limited, Civil Lines, Nagpur, represented
 by its Chief General Manager              ....       Respondents

                                   WITH
                       WRIT PETITION NO.1490 OF 2009

 Shree Coal Enterprises (I) Pvt. Ltd, H/o at 196, Kamdhenu
 Complex, M.P. Nagar, Bhopal, through Director, Manoj K. Jain, R/o.
 Patel Nagar, Raisen Road, Bhopal.....             Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its General Manager,
 Nagpur                               ....      Respondents.

                                   WITH
                       WRIT PETITION NO.1495 OF 2009

 M/s Digganth Steel Industries & Engineering Works, H/o at Plot
 NO. 8, Easter Industrial Area, Kalmana Market, Nagpur, through
 Partner Naresh Ramlal Soni, R/o. 288, Wardhaman Nagar, Nagpur
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]       Western Coal Fields Limited, through its General Manager,


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 Nagpur                                       ...              Respondents.

                                   WITH
                       WRIT PETITION NO.1687 OF 2009

 1]    Anumpam Extraction Ltd. Regd. Office at 102, Shree Mohini
 Complex, Kingsway, Nagpur, Thr. Director Rajendra Basudeo Saraf,
 R/o. Silver Oak, 2nd Floor, Raj Nagar, Katol Road, Nagpur

 2]    Modern Minerals Products, through Partner Abdul Subhan
 Bari, R/o. Plot NO. 57/I, at Post Padoli, Chandrapur,

 3]   Economic Cement Company, thr. Proprietor Madhusudan H.
 Rungta, R/o. E-1, MIDC Industrial Area, Chandrapur..Petitioners
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coalfields         Limited,    through      its   Chief General
 Manager, Nagpur                              ....             Respondents.

                                   WITH
                       WRIT PETITION NO.1688 OF 2009

 M/S Shreeram Steel Industries & Engineering Works, having Regd.
 H/o 266 C.A. Road, Lakadganj, Nagpur, through Partner Naresh R.
 Soni, R/o. 288, Wardhaman Nagar, Nagpur...        Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                             WITH
                       WRIT PETITION NO.1824 OF 2009

 1]     M/s Ganesh Bahu Udhesiv Audyogik Gramin Vikas Sanstha
 Thr. Its Director Mohan N. Gurram, R/o. Banegao, Solapur.

 2]   M/s.  Maharstra    Lime    Industries,  through    Director
 Laxminnarayan C Gurra, R/o. Banegaon, Solapur    Petitioners

                                   ..vs..


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 1]   Union of India Thr. Secretary, Ministry of Coal and Mines,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman and Managing Director,
 Coal Estate, Civil Lines, Nagpur

 3]     Sales Manager, Western Coal Fields Limited, W.C.L. Building,
 Civil Lines, Nagpur....                            Respondents.

                                   WITH
                       WRIT PETITION NO.1950 OF 2008

 M/s Amalgamated Cokes and Fuels (I) Pvt. Ltd., Regd. Office at
 Bisesar House, Temple Road, Civil Lines, Nagpur, through Piyush S.
 Daga, R/o. Civil Lines, Nagpur                     Petitioner
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2310 OF 2009

 The Rai Saheb Rekhchand Mohota Spinning & Weaving Mills Ltd.,
 Regd. Office at Hinganghat, Distt. Wardha, through Manager
 Administration, Hinganghat.                      Petitioner
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2325 OF 2008

 Ankit Pupls and boards Pvt. Ltd., Regd. H/o at 39/2, Bhilgan, Post-
 Khairi, Kamptee Road, Distt. Nagpur, Thr. Director, Santosh R.
 Agrawal, R/o. 101, Ganga Apartment, Ramdaspeth, Nagpur

                                   ..vs..



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 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2327 OF 2008

 N. B. Enterpreneurs, Regd. Office at Uppalwadi, Kamptee Road,
 Nagpur,    Thr. R. M. Agrawal, R/o. 102, Ganga Apartment,
 Ramdaspeth, Nagpur.                              Petitioner
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2330 OF 2008

 Narendra Solvex Pvt. Ltd., Regd. Office at Rallies Road, Amravati,
 through Thr. Its Director, Navalkumar D. Bhoot, R/o. Deegee
 Estate, Deorankar Nagar, Badnera Road, Amravati Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2453 OF 2009

 1]   Arpana Enterprises, Proprietor Vidarbha Industries Ltd.,
 Khapa Swamy, P.O.Junnardeo, Post.Chindwara (M.P.)

 2]       Satkar Industries, Hirdagarh, P.O.Junnarde, Chindwara (MP)

 3]       Chhindwara Fuels, P.O.Junnardeo, Chindwara (MP)


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 4]   Madhya Bharat Fuels Pvt. Ltd., P.O. Junnardeo, District
 Chhindwara (MP)

 5]   Shashikant and Company, P.O. Junnardeo, Distt. Chhindwara
 (MP), Regd. Office Narbada Niwas, R.C. Patel Road,
 Chandrawarkar Lane, Borivali, Mumbai (thr. Harsal B Gulani, R/o.
 Nagpur)                                          Petitioners.
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Nagpur....                          Respondents.

                                   WITH
                       WRIT PETITION NO.2482 OF 2008

 Umred Agro Complex Ltd. Thr. Director Arvind Waman Bakde,
 Office at 232, Harshvilla, Hill Road, Shivajinagar, Nagpur..
                                                       Petitioner
                                  ..vs..
 Western Coalfields Ltd. Thr. G.M, Civil Lines, Nagpur.
                                                       Respondent

                                   WITH
                       WRIT PETITION NO.2605 OF 2009

 1]    M/s Dadabhai Potteris Thr. Its Director, R.B.Sharma, R/o.
 Ballarpur, Chandrapur

 2]   M/s. Kothari Potteries & Tile Works, through Directgor,
 Laxmikant Kothari, R/o. Ballarpur, Chandrapur.

 3]    M/s.Vinay Pipe & Tiles Factory, through Director R.B.Sharma,
 R/o. Ballarpur, Chandrapur.

 4]   M/s. Shyamkala Agro Processor Pvt. Ltd, through Lalit Kumar
 Goyal, R/o. Karda, Bhandara.

 5]   M/s. Birla Cotsyn India Ltd, through Director O.B.Sharma,
 R/o.MIDC, Khamgaon, Buldhana.

 6]    M/s. Swastik Pipe Industries, through Proprietor R.B.Sharma,
 R/o. Ballarpur, Chandrapur                          Petitioners

                                   ..vs..


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 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]  Western Coal Fields Limited, through its Chairman and
 Managing Director, Civil Lines, Nagpur

 3]     Sales Manager, Western Coalfields Limited, W.C.L. Building,
 Civil Lines, Nagpur....                           Respondents.

                                   WITH
                       WRIT PETITION NO.2670 OF 2009

 Hanuman Chromocoaters Ltd. Regd. Office at Nice House, 5 th
 Floor, Hare Street, Kolkatta and Office at Gopala Apts., Clark Town,
 Nagpur, Thr. Manager (Administration) Narendra Kumar B. Pande,
 R/o, Nagpur                                         Petitioner
                                 ..vs..
 1]    Union of India Thr. Principal Secretary, Ministry of Coal and
 Mines, Shastri Bhawan, New Delhi

 2]   Chairman and Managing Director, Coal India Ltd., Netaji
 Subahs Road, Kolkata,

 3]    Chairman and Managing Director, Western Coal Fields
 Limited, Civil Lines , Nagpur....           Respondents.

                                   WITH
                       WRIT PETITION NO.2725 OF 2009

 Vardhman Acrylics Ltd., 755 GIDC MEGA ESTATE, JHAGADIA,
 District BHARUCH, Gujrat, through Vice President, K.B.Bansal,
 R/o. D4, Patel Park, Zadeshwar, Bharuch, Gujrat   Petitioner
                                ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.2749 OF 2009

 Indo Rama Synthetics (I) Ltd. , A-31, MIDC Industrial Area,
 Butibori, Nagpur, Thr. Its Vice President (Commercial), Petitioner
                                  ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi


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 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]   Western Coal Fields Limited, Nagpur, through its Chief
 General Manager (Sales and Marketing)....    Respondents.

                                   WITH
                       WRIT PETITION NO.2867 OF 2009

 Shankar Super Coke Pvt. Ltd., E-1/192, Arera Colony, Bhopal, Thr.
 Its Director, Sunil S. Shukul, Arera Colony, Bhopal Petitioner
                                  ..vs..
 1]    Coal India Ltd., Netaji Subash Chandra Bose Road, Kolkata,
 through Chairman

 2]   Western Coal Fields Limited, Nagpur through its Chief
 General Manager,                            Respondents.

                                   WITH
                       WRIT PETITION NO.2943 OF 2009

 Gujarat Ambuja Exports Ltd., Regr. Office at Ambuja Tower,
 Navarangpura, Ahmedabad, throuh Assistant Manager Yogendra R
 Pandey, R/o. Khaner Gawali, Akola Balapur Road, Tq. Balapur,
 Distt. Akola`                                      Petitioner
                                ..vs..
 1]     Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3211 OF 2008

 Rasoya Proteins Ltd., Regd. Office at Wanjari, Tq. Wani, Distt.
 Yavatmal, through Executive Director, Prasahant G. Duchakke, R/o.
 U-24, Narnedra Nagar, Nagpur                      Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]       Western Coal Fields Limited, Civil Lines, Nagpur, through its


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 Chief General Manager, ....                                Respondents.

                                   WITH
                       WRIT PETITION NO.3270 OF 2008

 M/s Hartex Tubers Pvt. Ltd., Regd. H/o at Canal Road,
 Ramdaspeth, Nagpur, through Director             Petitioner
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3418 OF 2008

 Nagpur Ceramics Pvt. Ltd., Regd. H/O at A-4, MIDC, Industrial
 Area, Hingna Road, Nagpur, through Director       Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3419 OF 2008

 Noble Ceramics Pvt. Ltd., Regd. Office at A-7/5, MIDC,
 Kalmeshwar, Distt. Nagpur thr. Director          Petitioner
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH




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                       WRIT PETITION NO.3420 OF 2008

 Hindusthan Composites Ltd., Regd. H/O at Warli, Mumbai, Branch
 Office at Plot No. C-10/1, MIDC Industrial Area, Gadegaon, Dsitt.
 Bhandara, thr. Constituted Attorney               Petitioner
                                ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3442 OF 2008

 Supreme Refractories and Products Pvt. Ltd. Regd. H/O at A-5,
 MIDC Industrial Area, Hingna Road, Nagpur, through its Director
 Ganesh S. Jaiswal                                Petitioner
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3568 OF 2007

 Premier Proteins Ltd., Regd Office at 45/47-A, Industrial Area No.1,
 A.B.Road, Dewas (M.P)                               Petitioner
                                ..vs..
 1]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.3569 OF 2007

 1]   Premier Industries (I) Ltd., Regd. Office at 45/47-A, Industrial
 Area No.1, A.B.Road, Dewas (M.P.)



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 2]    Premier Nutritions, Regd. Office at 45/47-A, Industrial Area
 No.1, A.B.Road, Dewas (M.P.), thr. Manager         Petitioners
                                 vs.
 1]    Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 2]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH

                       WRIT PETITION NO.4012 OF 2008

 Sharda Ispat Ltd., Regd. H/O at Kamptee Road, Nagpur, through
 Director                                          Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4096 OF 2008

 Kaprecon Sleeper Works Pvt. Ltd. Regd. Office at 303, Elphiston
 House, 17, Marzaban Road, Mumbai, through CEO Petitioner
                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4103 OF 2008

 M/s Hind Steel, Regd H/O at 629, Ghat Road, Nagpur, thr its
 Partner S.O.Agrawal, R/o. Ghat Road, Nagpur      Petitioner
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]       Coal India Ltd., through its Chairman, Netaji Subahs Road,


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 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4157 OF 2008

 M/s Saggu Ispat Re-Rollers , Reg. H/O at Bhilgaon Kaptee Rad,
 Nagpur, thr. Partner J.M.Saggu                   Petitioner
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4194 OF 2008

 M/s Harjeet Steel Industries, through Partner H.B.Saggu, R/o. 1/A,
 Siddharth Nagar, Kamptee Road, Nagpur              Petitioner
                                 ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4324 OF 2008

 M/s MP Veneers Pvt. Ltd. Office at 2-D "Gulmohar", Opp. Hislop
 College, Civil Lines, Nagpur, thr. Director     Petitioner
                                  ..vs..
 1]    Western Coal Fields Limited, Coal Estate, Civil Lines,
 Nagpur, through Chairman-cum-Managing Director,

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi                        Respondents..



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                                   WITH
                       WRIT PETITION NO.4328 OF 2008

 Swetal Steel Ind. (Pvt) Ltd. Regd. H/o at 51, Small Factory Area,
 Bagadganj, Nagpur, Thr. Director                  Petitioner.
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4337 OF 2008

 M/s Raju Steel Industries, Regd. H/o. At Old Motor Stand, Nagpur,
 Thr. Partner, Nagpur                               Petitioner
                                ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....                  Respondents.

                                   WITH
                       WRIT PETITION NO.4341 OF 2008

 M/s Associates Steel Industries, Regd. H/O at 12-Bank Complex,
 Ganeshpeth, Nagpur Thr. Partner                  Petitioner
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4354 OF 2008

 Balaji Amines Ltd. Regd Office at Balaji Bhavan, 165-A, Railway
 Line, Solapur, Thr. Its Ex. Director             Petitioner


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                              ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH

                       WRIT PETITION NO.4360 OF 2008

 Raja Ram Steel Industries Pvt. Ltd. Regd. H/O at 301, Nithi Gaurav,
 Ramdaspeth, Nagpur, thr. Director                  Petitioner
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4362 OF 2008

 Mahalaxmi Dhatu Udyog Pvt. Ltd., Regd. H/O at Anaaj Bazar,
 Itwari, Nagpur, thr. Its Director                 Petitioner
                                   ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4466 OF 2008

 Divya Jyoti Industries Ltd. Regd. H/O at 409, Apollo Towar, 2, MG
 Road, Indore, through Authorized Signatory         Petitioner.
                                ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi



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 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4467 OF 2008

 Shilp Re-Rollers Pvt. Ltd. Regd.H/O at 1-4, Wanjra Layout, Kamptee
 Road, Nagpur, thr. Its Director                     Petitioner
                                 ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4548 OF 2008

 Ujjawal Ispat Pvt. Ltd., Regd. H/o at C-8 MIDC, Hingna Road,
 Nagpur, through Director                         Petitioner
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4549 OF 2008

 Sanvijay Rolling and Engineering Ltd., Regd. H/o at 9, Imambada
 Road, Nagpur, through Director                    Petitioner
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.


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                                   WITH
                       WRIT PETITION NO.4672 OF 2008

 Rajkumar Biharilal Juneja, Prop. M/s. R K Industries, R/o. Juneja
 Bhavan, Betul Ganj, Betul                        Petitioner
                               ..vs..
 1]   Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents.

                                   WITH
                       WRIT PETITION NO.4867 OF 2008

 Sunil Kailashchandra Maheshwari, Prop. M/s. Srinil Enterprise,
 R/o. A 435, Shahapura, Bhopal (MP)                Petitioner
                                ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]  Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....             Respondents..

                                   WITH
                       WRIT PETITION NO.4868 OF 2008

 Kashyap Sweetners Ltd., Regd. H/o at Paragon Centre, I-Wing, 3 rd
 Floor PB Marg, Worli, Mumbai, thr. Signatory      Petitioner
                               ..vs..
 1]    Union of India Thr. Secretary, Ministry of Coal and Mining,
 Shastri Bhawan, New Delhi

 2]   Coal India Ltd., through its Chairman, Netaji Subahs Road,
 Kolkata,

 3]      Western Coal Fields Limited, through its Chief General
 Manager, Civil Lines, Nagpur....                                              Respondents.
  ---------------------------------------------------------------------------------------------------
  Shri M.G.Bhangde, Senior Advocate, assisted by Shri R.M.Bhangde, Advocate,
  Shri S.N.Kumar, Shri Masood Shareef, Shri J.P.Kothari, Shri A.A.Sambaray, Shri
  A.Shelat, Shri B.G.Kulkarni, Shri Avinash Gharote, Shri S.S.Ghate, Shri
  A.K.Choube, Shri A.A.Naik, Advocates for Petitioners



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  Shri S.C.Mehadia, Advocate for Respondent-WCL.
  Smt. M.P.Munshi and Smt. Mugdha Chandurkar, Advocate, for Respondent
  Union of India.
       ------------------------------------------------------------------------------------------------------------------
                                CORAM: R.K. DESHPANDE AND
                                       Mrs. SWAPNA JOSHI, JJ.

DATE: 4th AUGUST, 2017.

1] Shri M.G.Bhangde, the learned Senior Advocate, assisted by Shri R.M.Bhangde, learned counsel for the petitioners in W.P.Nos. 1190/2009, 1461/2009, 2867/2009, 3568/2007, 3569/2007 invites our attention to the decision of the Apex Court in S.J.Coke Industries Private Limited and others vrs. Central Coalfields Limited and others , reported in (2015) 8 SCC 72 and has urged that the petitioners are entitled to refund of the excess amount paid towards the price of the coal along with interest at the rate of 6% per annum. 2] Shri Mehadia, the learned counsel appearing for respondent-Western Coalfields Limited could not point out to us any distinction in the cases before us and the decision of the Apex Court so as to take a different view of the matter. However, Shri Mehadia submits that the petitioners should be asked to furnish the details of their claims supported by documents so that the amount of refund can be ascertained in each individual case.

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18 wp302.08 + ors.odt 4] In view of above, it is not necessary for us to record independent reasons, but we hold that for the reasons stated in the aforesaid judgment delivered in the aforesaid case by the Apex Court, all the writ petitions are allowed and the following order is passed.

[I] The petitioners to furnish all the details of their claims for refunds of the amount along with documents, if any, to the respondent - WCL within a period of 15 days from today.

[II] The respondent - WCL shall verify these claims within a further period of two months upon receipt of such details. The payment shall thereafter be made accordingly within a period of one month from the date of ascertaining the claim alongwith interest at the rate of 6% per annum from the date of judgment of the Apex Court in the case of Ashoka Smokeless Coal India (P) Ltd., and others vrs. Union of India and others, reported in (2007) 2 SCC 640.

[III] Rule is made absolute in all cases in the aforesaid terms. No order as to costs.

                                      JUDGE                        JUDGE
 Rvjalit


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