Telangana High Court
K. Ravi Kumar, Warangal 74 Others vs S.H.O., Rep. By P.P., Hyd Anr on 15 September, 2022
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
AT HYDERABAD
MONDAY, THE TENTH DAY OF FEBRUARY
TWO THOUSAND AND FOURTEEN
:PRESENT:
THE HON'BLE SRI JUSTICE C.PRAVEEN KUMAR
CRL.P. NO:12496 of 2013
Between:
1 K.Ravi Kumar S/o Ramdev
2 V.Prakash S/o Paramathmaiah
3 P.Srinivas Gupta S/o Chandramouli
4 M.Srinivas S/o Suryanarayana
5 B.Srinivas S/o B.dharmaiah
6 V.Srinath S/o B.Parameshwar
7 P.Rajini Devi D/o P. Laxma Reddy
8 K.Madhava Rao S/o K.Mohan Rao
9 G.Kedhari S/o G. Shiva Lingam
10 B.Lakshmi D/o B. Narasimha Reddy
11 D.Kamalakar S/o D. Anjaneyulu
12 D.Sarasvathi Devi W/o D.Mohan Chary
13 N.Surendra S/o N.Sayann
14 Ch. Srinivasulu S/o Ch. Ramalingam
15 A.Tirumalaiah S/o A. Ramachandraiah
16 R. Ekambram S/o Brahmaiah
17 V.Gopala Krishna S/o Laxminarayana
18 K.Venkanna S/o Lingaiah
19 S.Srinivasa Rao s/o Venkateshwar Rao
20 Yakub Ali S/o Khaja Moinuddin
21 V.Hymavathi D/o V. Pratap Reddy
22 K.Venkateshwarlu S/o K.Veeraiah
23 K.Srinvas Reddy S/o Konda Reddy
24 T.V. Satyanarayana Swamy S/o Venkateshwarlu
25 K.Madhavi D/o K. Mohan Rao
26 M.Shankar Rao S/o Rajeeru
27 G.Yeshwanth Kumar S/o Gajanan Rao
28 Shameem D/o Md. Ismail
29 B.Pavan Kumar S/o B. Yellaiah
30 N.Raghu S/o N.Purna Chander Rao
31 M.Sharath Babu S/o Basva Rajam
32 M.Balamuralidhar S/o Yadagiri
33 M.Suresh S/o Veeraswamy
34 P.Venugopal S/o Vishwanatham
35 P.Srinivasulu S/o P.Veeraiah
36 B.Sridhar S/o Laxminarsaiah
37 T.Rani D/o T. Rajaiah
38 MD. Masthan S/o MD. Moulana
39 N.Vijaya Laxmi D/o Narsimha Reddy
40 G.Raghu Prasad S/o G. Kedari Swamy
41 Y.Naga Jhansi D/o Ramaiah
42 M.Simha Chary S/o M. Laxmana Chary
43 D.Veerabhadraiah S/o D. Yakaiah
44 T.Somaiah S/o Papaya
45 P.Raghupati S/o Venkataiah
46 G.Shivaprasad S/o Sammaiah
47 M.Ramesh S/o Pochaiah
48 N.Ravi S/o N.Sri Hari
49 N.Bhaskar S/o Kommaiah
50 M.Jagannadham S/o M. Shankaraiah
51 T.Venkatram Narsaiah S/o Kistaiah
52 S.Govardhan S/o Venkataiah
53 V.Saragngapani S/o V. Komuraiah
54 G.Jagan Mohan S/o Kashamallu
55 Ch. Venkatnarayana S/o Sailu
56 V.Ramesh Babu S/o Bhoomaiah
57 G.Narender Reddy S/o Ram Reddy
58 J.Parashu Ramulu S/op Venkataiah
59 M.Krishna Murthy S/o Sheshachary
60 B.Narasimhulu S/o Shankaraiah
61 M.Chiranjeevulu S/o Bhoomaiah
62 E.Jampaiah S/o Veeramallu
63 E.Srinivas S/o Sailu
64 A.Satish Kumar S/o Laxmi Narayana
65 A.Sudhakar S/o Mallaiah
66 B.Mallaiah S/o Durgaiah
67 S.Cheralu S/o Komuraiah
68 L.Sanjeev Reddy S/o Ram Reddy
69 M.Srinivasa Rao S/o Kishan Rao
70 E.Veeraiah S/o Ilaiah
71 Y.Surender S/o Venkatram Narsaiah
72 K.Nagender S/o Narayana
73 G.Bhaskar Reddy S/o Venkat Narsimha Reddy
74 V.Siddareddy S/o Kesehava Reddy
75 D.Rathnakar S/o D.Mallaiah
..... Petitioners/Accused No.39, 29, 45, 01, 48, 49,
12, 30, 40, 28, 27, 66, 44, 05, 62, 67, 37,
63, 50, 43, 83, 26, 47, 46, 65, 76, 11, 71, 02,
60, 38, 07, 87, 68, 81, 09, 55, 80, 61, 10,
86, 84, 13, 14, 15, 19, 88, 53, 51, 58, 04, 74,
75, 77, 56, 82, 92, 78, 24, 59, 23, 89, 93, 94,
90, 98, 99, 91, 96, 95, 85, 34, 35, 33 & 97
AND
1. The State of A.P., through SHO, CID P.S., Hyderabad, rep. by its Public
Prosecutor, High Court of A.P., Hyderabad.
2. S.K. Yesthani Ahmed, Assistant Director-II, O/O. D.E.O. Warangal
.....Respondents
Petition under Section 482 of Cr.P.C., praying that in the
circumstances stated in the memo of grounds filed therein, the High Court
may be pleased to quash the proceedings in Crime No. 13 of 2013 on the file
of the CID P.S., Hyderabad against the petitioners.
The petition coming on for hearing upon perusing the Memo of
grounds filed herein and order of High Court dt. 30-10-2013, 26-12-2013 and
27-1-2014 made herein and upon hearing the arguments of Sri K.R.
Prabhakar, Advocate for the Petitioners and of the Public Prosecutor for
Respondent No.1 and Sri D. Ramesh, Advocate for Respondent No.2, the
Court made the following
ORDER:
Interim stay granted earlier is extended until further orders.
ASSISTANT REGISTRAR // TRUE COPY // for ASSISTANT REGISTRAR To
1. The I Additional Judicial First Class Magistrate, Warangal
2. The Station House Officer, CID Police Station, Hyderabad.
3. Two CCs to Public Prosecutor, High Court of A.P., Hyderabad (OUT)
4. One spare copy.
5. One CC to Sri K.R. Prabhakar, Advocate (OPUC). BRT HIGH COURT CPKJ DATE: 10-02-2014 ORDER:-
CRL.P. NO. 12496 OF 2013 INTERIM STAY EXTENDED HIGH COURT Brt DRAFTED ON: 11-2-2014 CPKJ DATE: 10-02-2014 ORDER:-
CRL.P. NO. 12496 OF 2013 INTERIM STAY EXTENDED