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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Bengal Presidency - Subsection

Section 10(a) in The Bengal Opium Smoking Act, 1932

(a)to enter such place by day or night with such assistants as such officer may consider necessary; (b) to search all parts of such place in which such officer has reason to believe that any prepared opium or any apparatus for the smoking of such opium or for the manufacture thereof, is concealed and all or any persons whom he may find in such place;