Bombay High Court
M/S Tml Business Services Ltd vs The Dy. Commissioner Of Of Sales Tax, ... on 4 September, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
KAWRE
KIRAN
KALYAN
2023:BHC-AS:25693-DB
Digitally signed by
KAWRE KIRAN
KALYAN
Date: 2023.09.05
13:29:50 +0530
33-IA-14863-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 14863 OF 2023
IN
WRIT PETITION NO. 8343 OF 2019
M/s TML Business Services Ltd. ..Applicant
Vs.
The Dy. Commissioner of Sales Tax, Pune & Ors. ..Respondent
__________
Mr. R. A. Dada, Senior Advocate a/w Mr. Z. R. Dada a/w Mr. H. N. Vakil
i/b Mulla & Maulla & Craige Bluent & Caroe for Applicant.
Ms. Shruti D. Vyas 'B' panel counsel for State-Respondent.
__________
CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : SEPTEMBER 04, 2023.
P.C.:
1. Mr. Dada, learned Senior counsel for the Applicant - original petitioner, and in our opinion rightly so, seeks leave to withdraw this Application with liberty to file a Writ Petition.
2. Allowed to be withdrawn with liberty as prayed for.
3. All contentions of the parties are expressly kept open. [JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Kiran Kawre Page 1 of 1
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