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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(a) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(a)that the work described or the purpose for which the loan is granted, is an improvement or productive purpose, as the case may be within the meaning of section 3;