Section 33 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
33. Application made to a Magistrate as a licensing officer under Wild Birds and Wild Animals Protection Rules.
- To remit the fee leviable under Article 1(a) of the second Schedule upon all applications made to a Magistrate in his capacity as a licencing officer under the Wild Birds and Wild Animals Protection Rules published with Punjab Government notification No. 25157, dated the 4th September, 1934.
