Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Rent A Cab Scheme, 1989

1. Short title, commencement and application.-

(1)This Scheme may be called Rent A Cab Scheme, 1989.
(2)It shall come into force on the first day of July, 1989.
(3)It shall apply to all motor cabs to which tourist permits have been issued under sub-s Pction (9) of section 88 of the Act and operating under a licence granted in terms of paragraph 6.