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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Chhattisgarh Legal Services Authority Rules, 2002

(2)The following shall be the ex-officio members of the Taluk Legal Services Committee :-
(i)Sub-collector;
(ii)Sub-divisional Police Officer;
(iii)President of the Local Bar Association.