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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(h) in The Rajasthan Law And Judicial Department Manual, 1952

(h)to represent Government in all departmental or other enquiries instituted under orders of Government in which his services may be requisitioned by Government;