Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 38 in Tamil Nadu Educational Rules 38. Before granting a transfer certificate, the headmaster is entitled to claim the special fee for one term only and that the term in which the last attendance of the pupil is registered.
