Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 27 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA ..... Petitioner
Through: None.
versus
NTRO & ORS. ..... Respondent
Through: Mr. Vikram Jetly, Central
Government Standing Counsel with
Ms. Shreya Jetly, Advocate for
respondents No.1, 2, 3, 7 and 9.
Mr. Naresh Kaushik, Advocate for the
UPSC.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.09.2022 CM APPL. 42573/2022 At request of learned counsel for applicant, re-notify on 02.03.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 27, 2022 NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:28.09.2022 15:27:14 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.