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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)Each first-aid box or cupboard shall be distinctly marked "FIRST-AID" and shall be equipped with the articles specified in Schedule II :Provided that where an Inspector is of the opinion that owing to the number of first-aid boxes or cupboards provided an the availability of extra facilities, such as, well-equipped ambulance room; the standard prescribed in the said Schedule may be relaxed, he may, subject to confirmation by the Central Government, issue a certificate in writing, specifying the extent which the relaxation is given :Provided further that before revoking a certificate the Inspector shall give the Port Authorities a reasonable opportunity to make its representation.