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Madhya Pradesh High Court

Inder Singh Parmar vs The State Of Madhya Pradesh on 5 December, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 CONC-2016-2018 The High Court Of Madhya Pradesh CONC-2016-2018 (INDER SINGH PARMAR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 05-12-2020 Heard through Video Conferencing. Learned counsel for the petitioner prays for and is granted two weeks' time to argue the matter.

List this matter after two weeks.

(NANDITA DUBEY) JUDGE rss Signature Not Verified SAN Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 2020.12.05 16:27:28 IST