Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(d) in The Delhi Land Holdings (Ceiling) Act, 1960

(d)"family", in relation to a person, means the person, the wife or husband, as the case may be, and the minor sons and unmarried minor daughters of such person;[Subs. by s. 3, ibid., for clause (d) (w.e.f. 8-12-1975).]