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Supreme Court - Daily Orders

Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 11 April, 2018

Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha

     ITEM NO.20                           COURT NO.5                SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 39288/2012
     (Arising out of impugned final judgment and order dated 23-08-2012
     in DBCSA No. 2021/2011 23-08-2012 in SBCWP No. 4366/2005 passed by
     the High Court Of Judicature For Rajasthan At Jodhpur)

     UNION OF INDIA                                                  Petitioner(s)
                                     VERSUS
     GRAMIN BANK PENSIONERS SAMITI AND ORS.                          Respondent(s)

     (FOR ON IA 6-7/2013 Application for Impleadment FOR                 ON IA 9/2016
     Application for Directions)

     WITH                W.P.(C) No. 210/2013 (X)
                         T.C.(C) No. 38/2015 (XVI-A)

     Date : 11-04-2018 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                         HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)             Mr. Chander Uday Singh,Sr.Adv.
                                   Mr. C.K. Sasi, AOR
                                   Ms. Nayantara Roy,Adv.

                                   Mr. Praveen Agrawal, AOR

                                   Mr. Barun Kumar Sinha,Adv.
                                   Mrs. Pratibha Sinha,Adv.
                                   Mr. Rameshwar Prasad Goyal, AOR

                                   Ms. Sushma Suri, AOR

     For Respondent(s)             Mr. Sandeep Sethi,ASG
                                   Ms. Kiran Suri,Sr.Adv.
                                   Ms. Sushma Suri, AOR
                                   Ms. Kiran Bhardwaj,Adv.
                                   Mrs. Asha Gopalan Nair,Adv.

                                   Mr.   Arvind Varma,Sr.Adv.
                                   Mr.   Saloni Tangri Jawa,Adv.
                                   Ms.   Sophia Rehman,Adv.
                                   Ms.   Pragati Neekhra, AOR
Signature Not Verified


                                   Mr. A.V. Rangam, AOR
Digitally signed by
MAHABIR SINGH
Date: 2018.04.11
17:19:36 IST
Reason:


                                   Mr. Jagat Arora,Adv.


                                                  1
                    Mr. Rajat Arora,Adv.
                    Mr. Anuvrat Sharma, AOR

                    M/S.    Firasat & Associates, AOR

                    Mr. Sanjay Kapur, AOR
                    Ms. Mansi Kapur,Adv.
                    Ms. Shubhra Kapur,Adv.

                    Mr. Rajesh Kumar,Adv.
                    Mr. Gaurav Kr. Singh,Adv.
                    For M/s. Mitter & Mitter Co.

                    Mr.   Raghenth Basant,Adv.
                    Mr.   Mithun Verghis,Adv.
                    Mr.   Badusha Suleman,Adv.
                    Ms.   Liz Mathew, AOR

                    Mr. D.S. Chauhan, AOR

                    Mr. Dharmendra Kumar Sinha, AOR

                    Mr. B.K. Pal, AOR
                    Mr. N. Kumar Pal,Adv.
                    Mr. Srimantha Ray,Adv.

                    Mr. K.P. Rajagopalan,Adv.
                    Mr. Abija P.A.,Adv.
                    Mr. A. Venayagam Balan, AOR

                    Mr. R.S. Hegde,Adv.
                    Mrs. Farhat Jahan Rehmani,Adv.
                    Mr. Chandra Prakash,Adv.
                    Mr. Rajeev Singh, AOR

                    Mr. K.T. Anantharaman,Adv.
                    Mr. Vasudevan Raghavan, AOR

                    Ms. Sharmila Upadhyay, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

I.A. Nos.6-7/2013 are allowed. List these matters on 25.04.2018 at 2.00 P.M. (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR 2