Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 11 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.20 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No. 2021/2011 23-08-2012 in SBCWP No. 4366/2005 passed by
the High Court Of Judicature For Rajasthan At Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
(FOR ON IA 6-7/2013 Application for Impleadment FOR ON IA 9/2016
Application for Directions)
WITH W.P.(C) No. 210/2013 (X)
T.C.(C) No. 38/2015 (XVI-A)
Date : 11-04-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Chander Uday Singh,Sr.Adv.
Mr. C.K. Sasi, AOR
Ms. Nayantara Roy,Adv.
Mr. Praveen Agrawal, AOR
Mr. Barun Kumar Sinha,Adv.
Mrs. Pratibha Sinha,Adv.
Mr. Rameshwar Prasad Goyal, AOR
Ms. Sushma Suri, AOR
For Respondent(s) Mr. Sandeep Sethi,ASG
Ms. Kiran Suri,Sr.Adv.
Ms. Sushma Suri, AOR
Ms. Kiran Bhardwaj,Adv.
Mrs. Asha Gopalan Nair,Adv.
Mr. Arvind Varma,Sr.Adv.
Mr. Saloni Tangri Jawa,Adv.
Ms. Sophia Rehman,Adv.
Ms. Pragati Neekhra, AOR
Signature Not Verified
Mr. A.V. Rangam, AOR
Digitally signed by
MAHABIR SINGH
Date: 2018.04.11
17:19:36 IST
Reason:
Mr. Jagat Arora,Adv.
1
Mr. Rajat Arora,Adv.
Mr. Anuvrat Sharma, AOR
M/S. Firasat & Associates, AOR
Mr. Sanjay Kapur, AOR
Ms. Mansi Kapur,Adv.
Ms. Shubhra Kapur,Adv.
Mr. Rajesh Kumar,Adv.
Mr. Gaurav Kr. Singh,Adv.
For M/s. Mitter & Mitter Co.
Mr. Raghenth Basant,Adv.
Mr. Mithun Verghis,Adv.
Mr. Badusha Suleman,Adv.
Ms. Liz Mathew, AOR
Mr. D.S. Chauhan, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. B.K. Pal, AOR
Mr. N. Kumar Pal,Adv.
Mr. Srimantha Ray,Adv.
Mr. K.P. Rajagopalan,Adv.
Mr. Abija P.A.,Adv.
Mr. A. Venayagam Balan, AOR
Mr. R.S. Hegde,Adv.
Mrs. Farhat Jahan Rehmani,Adv.
Mr. Chandra Prakash,Adv.
Mr. Rajeev Singh, AOR
Mr. K.T. Anantharaman,Adv.
Mr. Vasudevan Raghavan, AOR
Ms. Sharmila Upadhyay, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos.6-7/2013 are allowed. List these matters on 25.04.2018 at 2.00 P.M. (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR 2