Himachal Pradesh High Court
Raghubir Singh vs . Bohra Ram. on 8 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Raghubir Singh vs. Bohra Ram.
RSA No. 124 of 2020 .
08.05.2023 Present: Mr. Vikram Thakur, Advocate, for the appellant.
Mr. Athrav Sharma, Advocate, for the respondent.
List on 19.05.2023, before appropriate Bench.
May, 08, 2023 tarun r to Jyotsna Rewal Dua Judge ::: Downloaded on - 09/05/2023 20:39:23 :::CIS