Bombay High Court
Mr. Sumandas Phanindra Neogi Alias ... vs Mrs. Moumita Das Neogi on 8 October, 2025
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION SECOND APPEAL STAMP NO.27964 OF 2025 Office Notes, Office Memoranda of Coram, Court's or Judge's orders appearance, Court's orders or directions and Registrar's orders CORAM : S.R. AGRAWAL REGISTRAR (JUDL. - II) DATE : 8th October, 2025 None present.
The learned Advocate for the Appellant is directed to remove the office objections within 02 (two) weeks (excluding Diwali Vacation) (last chance). On failure, necessary order including refusal of registration shall be passed on next date.
sd/-
umk Registrar (Judl. - II)
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