Section 3(2)(b) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)subject to the provisions of the Scheme, any property vested with the Board shall be held and utilised by it only for the purpose of the Scheme;

Legal Document View