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[Cites 0, Cited by 0] [Section 2(62)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(62)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)"Occupancy or use group" means the principal occupancy for which a building or a part of a building is used or intended to be used;