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Union of India - Section

Section 14 in The Railway Protection Force Rules, 1987

14. organizational set up of zonal railway.

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14.1for the purposes of the Act, a unit of the Force shall be distributed over eachzonal railway including railway establishments and other railway areas served by thatzonal railway.
14.2The head of the Security Department in each zonal railway shall be a [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] and the entire unit if the Force posted on thatrailway(including railway establishments located on that railway) shall be under hiscommand, supervision and administration.
14.3A [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] shall be assisted at his headquarters (hereinafter referred to as the Security Commissioner) by such number of Superior officers andenrolled members of the Force as may be appointed from time to time to look after thework of administration including personnel matters, crime and special intelligence, fire, [***] [ Omitted by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)] stores, reserve companies, training and claims prevention.