Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(m) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (m)"Entitlement" means bulk water use entitlement or individual water use entitlement, as determined by Appropriate Authority from time to time;
