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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(3)The chairperson shall preside over every meeting of the State Advisory Board on disability and in his absence, the members present shall elect one of the members to preside at that meeting.