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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1)(b) in The City of Panaji Corporation Act, 2002

(b)Five nominated Councillors having special knowledge or experience in municipal administration, engineering, architecture, archaeology, heritage, etc., nominated by the State Government by a notification.