Bombay High Court
Hdfc Bank Ltd vs Datar Switchgear Ltd.And Ors. on 11 November, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
19- S 3040 of 2001.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO. 3040 OF 2001
HDFC Bank Ltd. ...Plaintiff
VAISHALI V/s.
ANIL
TIKAM Datar Switchgear and Ors. ...Defendants
Digitally signed
by VAISHALI Mr. Pradeep Bakhru a/w. Mr. Piyush Kranti i/by Wadia Ghandy & Co.
ANIL TIKAM
Date: 2025.11.12 for the Plaintiff.
13:14:48 +0530
E.S. D'souza, S.O. Court Receiver's office.
Mrs. Shamima Taly i/by S. Mahomedbhai & Co. for Defendant Nos. 1
and 2.
Mr. Anuj Jaiswal i/by Little & Co. for Defendant No.3.
CORAM : ABHAY AHUJA, J.
DATE : 11th NOVEMBER, 2025
P.C. :
1. When the matter is called out, Mr. Pradeep Bakhru, learned Counsel appears for the Plaintiff and seeks some time to take instructions in the matter.
2. Mrs. Sharmila Taly, learned Counsel appears for the Defendant Nos. 1 and 2 and submits that the claim of the Plaintiff may have been paid and nothing would survive in the suit.
3. However, since Mr.Bakhru appearing for the Plaintiff is seeking some time to take instructions, list on 11th December, 2025.
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