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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(d) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(d)seize any document, wood, plants and machinery, tool, implement, equipment, vehicle and any other article which, he suspects, is already involved or used or is about to be involved or used in contravening the provisions of this Act or the Rules.