Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(6) in The Prevention of Food Adulteration Rules, 1955 (6)[ No person shall sell compounded asafoetida exceeding one kilogram in weight except in a sealed container with a label.] [Inserted by G.S.R. 382, dated 9th March, 1966.]
