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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(zd) in The Special Economic Zones Act, 2005

(zd)all other words and expressions used and not defined in this Act but defined in the Central Excise Act, 1944, (1 of 1944), the Industries (Development and Regulation) Act, 1951 (65 of 1951), the Income-Tax Act, 1961 (43 of 1961), the Customs Act, 1962 (52 of 1962) and the Foreign Trade (Development and Regulation) Act, 1992 (22 of 1992), shall have the meanings respectively assigned to them in those Acts.