Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Minimum Wages Act, 1948 (2)Nothing contained in this section shall affect the provisions of the Payment of Wages Act, 1936 (4 of 1936).
