Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 7 in The Karnataka Supply Of Forest Produce By Government (Revision Of Agreements) Act, 1987 7. Effect of other laws. - Save as provided in this Act, the provisions of this Act shall be in addition to and not in derogation of any other laws.
