Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 113 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

113. Sending of copy of budget of Zila Panchayat to Commissioner and State Government.

- Every Zila Panchayat shall submit a copy of its budget as finally passed to the Commissioner of the division and another copy to the State Government.