Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Municipalities (Class IV Service) Rules, 1964

(2)The posts of Sanitary Jamadar shall be filled 100% by promotion from amongst the persons holding the posts of Bhisties, Sweepers and Scavengers on the basis of the inter se seniority based on length of service. ]