Calcutta High Court
Sushil Kumar Lunia vs Skf India Limited on 1 August, 2024
OCD-3 ORDER SHEET
CS-COM/672/2024
(OLD No.CS/33/2006)
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
(COMMERCIAL DIVISION)
SUSHIL KUMAR LUNIA
VS.
SKF INDIA LIMITED
BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK
Date: 1st August, 2024.
Mr. Anirban Kar, Advocate for the plaintiff. Mr. Shuvasish Sengupta, Mr. Balarko Sen, Mr. Suvradal Choudhury, Advocates for defendant. The Court : Judge's brief of documents filed on behalf of the plaintiff is taken on record.
Mr. Shuvasish Sengupta, learned Advocate for the defendant submits that the Judge's brief of documents, list of documents have not been served upon him by the learned Advocate for the plaintiff.
Mr. Anirban Kar, learned Advocate for the plaintiff undertakes to serve such copies within the course of the day.
List this matter on 20th August, 2024 for framing of issues.
(BIVAS PATTANAYAK, J.) pa