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Calcutta High Court

Sushil Kumar Lunia vs Skf India Limited on 1 August, 2024

OCD-3                         ORDER SHEET

                          CS-COM/672/2024
                         (OLD No.CS/33/2006)
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                       (COMMERCIAL DIVISION)

                          SUSHIL KUMAR LUNIA
                                  VS.
                           SKF INDIA LIMITED

BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 1st August, 2024.

Mr. Anirban Kar, Advocate for the plaintiff. Mr. Shuvasish Sengupta, Mr. Balarko Sen, Mr. Suvradal Choudhury, Advocates for defendant. The Court : Judge's brief of documents filed on behalf of the plaintiff is taken on record.

Mr. Shuvasish Sengupta, learned Advocate for the defendant submits that the Judge's brief of documents, list of documents have not been served upon him by the learned Advocate for the plaintiff.

Mr. Anirban Kar, learned Advocate for the plaintiff undertakes to serve such copies within the course of the day.

List this matter on 20th August, 2024 for framing of issues.

(BIVAS PATTANAYAK, J.) pa