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State of Rajasthan - Section

Section 19 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

19. Canvassing.

- No recommendation for recruitment either written or oral other than required under the Rules, shall be taken into considerations. Any attempt on the part of a candidate to enlist support directly or indirectly for his/her candidature by any means may disqualify him/her for recruitment.Part-IV Procedure for Direct Recruitment