Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] Union of India - Subsection Section 142(4) in The Dedicated Freight Corridor Railway General Rules, 2018 (4)Loose shunting of vehicles shall not be permitted on lines if the gradient is one in four hundred or steeper, and during bad weather impairing visibility.
