Delhi High Court - Orders
Sheetal Rana And Ors vs Union Of India And Ors on 25 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12898/2025 & CM APPL. 52662/2025
SHEETAL RANA AND ORS .....Petitioners
Through: Mr. T.N. Tripathi, Advocate.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Ms. Arti Bansal, SPC with Ms.
Shruti Goel, Advocate.
Mr. Naresh Kaushik, Sr Advocate,
with Mr. Anand Singh, Mr.
Shantanu Shukla, Mr. Archit
Gautam, Ms. Shikha John and Mr.
Abhay Shukla, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.08.2025 CM APPL. 52661/2025 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of.
W.P.(C) 12898/2025 & CM APPL. 52662/2025 (stay)
1. The petitioners seek regularisation in the services of respondent No. 2 - EdCIL India Ltd., where they have been serving on contractual terms for a period ranging from 12 to 19 years.
2. Mr. Naresh Kaushik, learned Senior Counsel for respondent Nos. 2 and 3, states, upon advance instructions, that the petitioners' representation in this regard will be considered, and a reasoned decision W.P.(C) 12898/2025 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 22:17:45 will be communicated to them within six weeks from today. He further submits that the services of the petitioners shall not be terminated in the meantime.
3. The writ petition, alongwith the pending application, is accordingly disposed of in terms of the aforesaid submissions.
PRATEEK JALAN, J AUGUST 25, 2025 SS/JM/ W.P.(C) 12898/2025 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/08/2025 at 22:17:45