Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 27 August, 2024
OCD-6 & 7
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
ORIGINAL SIDE
[Commercial Division]
IA No.GA-COM/2/2024
In
IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
-VS-
M/S PARLE BISCUITS PVT LTD
&
IA No.GA-COM/3/2024
In
IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
-VS-
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 27, 2024.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Abhijit Sarkar, Adv.
... for the petitioner
Mr. Sayantan Basu, Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court: Mr. Ranjan Bachawat, learned Senior Advocate, is appearing for the petitioner.
Mr. Sayantan Basu, learned Advocate, is appearing for the respondent.
2
The respondent has filed supplementary affidavit after serving copy to the learned counsel for the petitioner. Let the same be kept with the record.
The respondent has filed an application for vacating the stay order and praying for urgent hearing.
In view of the submission made by the counsel for the respondent, let the matter appear on 2nd September, 2024 under the same heading.
The interim order which is going to be expired today is extended till 6th September, 2024 or until further orders, whichever is earlier.
(KRISHNA RAO, J.) sp3