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[Cites 0, Cited by 0] [Section 163(1)] [Section 163] [Entire Act]

State of Gujarat - Subsection

Section 163(1)(a) in The Gujarat Municipalities Act, 1963

(a)a drain be constructed of such size, materials and description, at such level and with such fall, as shall appear to the Chief Officer to be necessary for the effectual drainage of such building: